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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Rajasthan Co-operative Societies Act, 1965

(4)Where the Registrar refuses to register an amendment of the bye-laws of a co-operative society he shall communicate the order of refusal, together with the reasons therefor, to the society.