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Union of India - Section

Section 206 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

206. Parchment Commission.

- On appointment as Sub-Lieutenant or in a higher rank or on promotion to the rank of a Commissioned Officer (Branch List), the name of the person concerned shall be submitted to the Government with a request for the Parchment Commission to be issued in his favour.