Section 109(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)If the sum charged is not paid, the prescribed authority may make an order directing the person having the custody of the Zila Nidhi or the Kshettra Nidhi, as the case may be, to pay the expense from such Nidhi and the person shall pay it accordingly.
