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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(1) in The SreeNarayanaGuru Open University Act, 2021

(1)The Controller of Examinations shall be a whole time salaried officer of the University and shall be appointed by the Syndicate for a period of four years from the date on which he enters upon his office or till he completes the age of fifty-six years, whichever is earlier and on such terms and conditions as may be prescribed by Statutes:Provided that, the first Controller of Examinations shall be appointed by the Government on the basis of the conditions determined by the Government.