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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Special Courts Act, 2016

26. Overriding effect Act 49 of 1988.

- Notwithstanding anything in the Prevention of Corruption Act, 1988 and the Criminal Law (Amendment) Ordinance, 1944 or any other law for the time being in force, the provisions of this Act shall prevail in case of any inconsistency.