Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97B] [Entire Act] State of Tamilnadu - Subsection Section 97B(iv) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (iv)profits and interests received from investments of funds belonging to the said Devaswoms; and