Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(2) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993 (2)No part of a generator shall have a clearance between it and the insulating material prescribed in Sub-rule (1) of less than five centimetres.
