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State of Uttar Pradesh - Section

Section 7 in U.P. Zila Panchayats Service Rules, 1970

7. Reservation for Scheduled Castes.

- [* * *] [Rule 7 omitted by Notification No. 4475-B/33-2-71/72-U. P. A.-33-1961-Rule-1970-AM (11)-1984, dated 28th July, 1984 (vide U. P. Zila Panchayats service (Eleventh Amendment) Rules, 1984 (w.e.f. 28-7-1984)), Before omission Rule 7 was stood as under :'7. Reservation for Scheduled Castes.-Reservation for Scheduled Castes in direct recruitment to posts under a Parishad shall be in accordance with such orders as may, from time to time, be issued to the Zila Parishad by the State Government.']