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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(3) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(3)The Controller shall recover cost of specified essential commodity equal to the issue price of such specified essential commodity, in case, it has been found in excess against the balances shown in the stock register during the course of inspection and such quantity, so found excess, shall also be taken into account in the stock register and also allotment of fair price shop the subsequent month shall be made accordingly.