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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)In cases where, from any special circumstances, omission to fire a salute to a foreign power or officer cannot explained without causing offence the salute shall be fired, by any ship which can possibly do so with safety, whether authorised to fire salutes by sub-regulation(1) or not.