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[Cites 0, Cited by 0] [Section 27M(2)] [Section 27M] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27M(2)(c) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(c)for determining the market or productive value of the different holdings and lands brought under any scheme of consolidation,