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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 70(8) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(8)The Registrar or the person authorised by him shall forthwith a copy of his under sub-rule (6) of this rule to the party concerned within ten days of the date on which he makes his final order.