Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(h) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(h)"Political Parties" means, an association and bodies of individual citizens of India registered with the Commission as a Political Party under this order;