Delhi High Court - Orders
Kmp Expressways Ltd vs Idbi Bank Limited on 15 January, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 553/2023, I.A. 21687/2023
KMP EXPRESSWAYS LTD ..... Petitioner
Through: Ms. Nishtha Wadhwa, Adv.
versus
IDBI BANK LIMITED ..... Respondent
Through: Mr. Raunak Dhillon, Ms. Madhavi
Khanna, Ms. Isha Malik, Ms.
Dakshita Chopra, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.01.2024
List on 20.03.2024.
JASMEET SINGH, J
JANUARY 15, 2024/DM
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