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Delhi High Court - Orders

Kmp Expressways Ltd vs Idbi Bank Limited on 15 January, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~35
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(MISC.)(COMM.) 553/2023, I.A. 21687/2023
                                                KMP EXPRESSWAYS LTD                                                             ..... Petitioner
                                                                                      Through:                 Ms. Nishtha Wadhwa, Adv.

                                                                                      versus

                                                IDBI BANK LIMITED                                                               ..... Respondent
                                                                                      Through:                 Mr. Raunak Dhillon, Ms. Madhavi
                                                                                                               Khanna, Ms. Isha Malik, Ms.
                                                                                                               Dakshita Chopra, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                                                      ORDER
                                    %                                                 15.01.2024

                                                List on 20.03.2024.


                                                                                                                            JASMEET SINGH, J
                                                JANUARY 15, 2024/DM



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