Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in THE INDIAN ANTARCTIC ACT, 2022 20. Prohibition relating to historic sites and monuments. No person shall damage, destroy or remove any historic site or monument or any of its part in Antarctica as may be prescribed.
