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[Cites 0, Cited by 0] [Section 559] [Entire Act]

State of Madhya Pradesh - Subsection

Section 559(2) in Criminal Courts - Rules and Orders

(2)The Court shall grant a certificate of attendance in Form No. 17 on Schedule No. 1-Accounts to such witness specifying the dates on which he attended and the amount, if any, paid to him by the Court.