Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(14) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(14)Subject to approval of the Board, the Member-Secretary shall have power to engage legal advisers, advocates and attorneys for protecting or assisting the business of the Board on terms and conditions to be approved by the Board.