Section 3(2A) in The Maharashtra State legal Aid and Advice Scheme, 1979
(2A)[ The Aurangabad Legal Aid and Advice Committee in relation to the provision of legal services in the City of Aurangabad and for supervision of legal services in the Aurangabad district;] [Sub-clause (2A) was inserted by G. N., L. & J. D. No. LAB-1084/(153)-XIV, dated 17th July, 1984, clause 2(i).]
