Section 2(f) in The Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2006

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(f)"Professional Educational Courses" means,-

(I)In Medical and Dental Institutions,

(i)Bachelor of Medicine and Bachelor of Surgery; and

(i)Bachelor of Engineering;

(ii)Bachelor of Technology;

(iii)Bachelor of Architecture; and

(ii)Bachelor of Dental Surgery.

(II)In Engineering Institutions,

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