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State of Bihar - Section

Section 247 in Bihar Board's Miscellaneous Rules, 1958

247. Special holidays for Muslim Officials.

- Muslim officers and employees attached to the magisterial courts and revenue offices may be allowed to absent themselves from office on the following days in addition to the Muslim holidays annually announced by Government:
Id-ul-Fitr ... ... ... 1
Muharram ... ... ... 3
Id-uz-Zuha ... ... ... 1
Shab-e-barat ... ... ... 1
Note. - In Patna,Tirhut and Bhagalpur Divisions the eleventh days of Muharram is declared to be a local holiday and in the rest of the province, it may be allowed as a holiday for Muslim employees only.