Bombay High Court
Pramod Pandurang Timblo Through Poa ... vs Special Land Acquisition Officer And ... on 24 November, 2025
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
FA 92 of 2013
Niti
IN THE HIGH COURT OF BOMBAY AT GOA
FIRST APPEAL NO.92 OF 2013
PRAMOD PANDURANG TIMBLO THROUGH
POA HARSHAD SAWKAR ... APPELLANT
Versus
SPECIAL LAND ACQUISITION OFFICER
AND ANR. ... RESPONDENTS
None present.
CORAM:- SARANG V. KOTWAL &
ASHISH S. CHAVAN, JJ.
DATED :- 24th November, 2025 P.C.:
Called out today. None present. To be listed on the final hearing Board commencing from 02.03.2026.
ASHISH S. CHAVAN, J. SARANG V. KOTWAL, J.Page 1 of 1
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