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State of Chattisgarh - Section

Section 239 in The Chhattisgarh Municipal Corporation Act, 1956

239. Communications and connections, etc., to be executed subject to inspection by and to the satisfaction of the Commissioner.

- The ferrules, communication pipes, connections, meters, standpipes and all fittings thereon or connected therewith, leadings from mains or service cables, wires, pipes, drains, or channels into any house or land and the wires, pipes, fittings and works inside any such house or within the limits of any such land, shall in all cases, be executed to the satisfaction of the Commissioner.