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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3) in Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017

(3)It shall come into force on the date of its publication in the Haryana Government Gazette which date is hereinafter referred to the commencement of this order.