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[Cites 0, Cited by 0] [Section 230] [Entire Act]

Union of India - Subsection

Section 230(1) in The Coal Mines Regulations, 2011

(1)The drill machine shall not be used at a place -
(i)where ventilation is such that the velocity of air current is less than 60 meters per minute;
(ii)where methane concentration in the general body of the air exceeds 0.5%;
(iii)which is in the return airway of the ventilation,
unless provided with heavy type of stone dust barriers of a design as specified by the Chief Inspector.