Supreme Court - Daily Orders
Mahmood Alam Khan & Others vs State Of Uttar Pradesh & Another on 3 July, 2015
Bench: J. Chelameswar, R.K. Agrawal
ITEM NO.19 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4541/2015
(Arising out of impugned final judgment and order dated 22/04/2015
in APP No. 95840/2015 in APP No. 326/2011 passed by the High Court
Of Judicature at Allahabad)
MAHMOOD ALAM KHAN & OTHERS Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ANOTHER Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 03/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Yogesh Kanna,Adv.
Mr. Rajeev Maheshwaranand Roy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2015.07.07
15:31:36 IST
Reason: