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Supreme Court - Daily Orders

Mahmood Alam Khan & Others vs State Of Uttar Pradesh & Another on 3 July, 2015

Bench: J. Chelameswar, R.K. Agrawal

     ITEM NO.19                          COURT NO.6                 SECTION II

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)               No(s).    4541/2015

     (Arising out of impugned final judgment and order dated 22/04/2015
     in APP No. 95840/2015 in APP No. 326/2011 passed by the High Court
     Of Judicature at Allahabad)

     MAHMOOD ALAM KHAN & OTHERS                                      Petitioner(s)

                                                VERSUS

     STATE OF UTTAR PRADESH & ANOTHER                                Respondent(s)

     (with appln. (s) for exemption from filing O.T. and interim relief
     and office report)


     Date : 03/07/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)             Mr. Yogesh Kanna,Adv.
                                   Mr. Rajeev Maheshwaranand Roy,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

The special leave petition is dismissed.




            [O.P. SHARMA]                                     [INDU BALA KAPUR]
             COURT MASTER                                       COURT MASTER




Signature Not Verified

Digitally signed by
Om Parkash Sharma
Date: 2015.07.07
15:31:36 IST
Reason: