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State of Goa - Section

Section 6 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

6. Custody of the electoral rolls.

- A printed copy of such section of the roll as divided under rule 5, shall be signed by the Returning Officer and sealed with the common seal of the Returning Officer and the copy so authenticated shall be kept by him in his personal custody.