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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3)(g) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(g)Receive requests from persons under bye-law 8 and take suitable action thereon to ensure lifting, transportation and final disposal of debris.