Supreme Court - Daily Orders
Managing Committee Shadnagar vs Mandal Revenue Officer on 23 January, 2026
ITEM NO.10 COURT NO.1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).2726/2026
[Arising out of impugned final judgment and order dated 23-07-2025
in CRP No.5653/2006 passed by the High Court for The State of
Telangana at Hyderabad]
MANAGING COMMITTEE SHADNAGAR Petitioner(s)
VERSUS
MANDAL REVENUE OFFICER & ORS. Respondent(s)
FOR ADMISSION
IA No. 15882/2026 - EXEMPTION FROM FILING O.T.
Date : 23-01-2026 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) Ms. Divya Mishra, Adv.
Md. Sadath Hussain, AOR
Mr. Manish Kumar, Adv.
Mr. S.Islam, Adv.
Mr. Md Irshad Ahmad, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
List on 27.02.2026.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2026.01.23 16:31:09 IST Reason: