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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(1) in Faridabad Complex Administration Building Rules, 1989

(1)Type and character of building including ancillary buildings that may be erected or re-erected on site and the purpose for which they may be used shall no other than that shown in the Development plan, approved sector plan/colony plan/zoning plan.