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[Cites 0, Cited by 0] [Section 159(3)] [Section 159] [Entire Act]

State of Rajasthan - Subsection

Section 159(3)(i) in Rajasthan Municipalities Act, 2009

(i)transport and communications such as roads, high-ways, railways, canals, international air ports, air cargo complexes and bus-service, including their development;