Madhya Pradesh High Court
Nagar Palika Parishad Malanjhkhand vs Hindustan Copper Limited Malajhkhand ... on 16 January, 2014
F.A.No.5/2014
Nagar Palika Parishad, Malanjkhand Vs. Hindustan Copper Limited
16/01/2014
Ku. C.V.Rao, learned counsel for the appellant.
Appeal is admitted for hearing.
Call for the records from the court below.
List for hearing along with the records.
Notice be issued to the respondent on payment of P.F within
one week. Notice be also issued on I.A.No.85/2014.
In the meanwhile, status-quo with regard to property in question, as is existing today, shall be maintained.
Certified Copy as per rules.
(Rajendra Menon) (Anil Sharma)
Judge Judge
nd