Calcutta High Court
Regional Provident Fund Commissioner vs Samnuggur Jute Factory & Anr on 12 April, 2022
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
OD-1
ORDER SHEET
IA NO. CA/3/2022
In
CP/128/1989
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
REGIONAL PROVIDENT FUND COMMISSIONER,W.B
Vs
SAMNUGGUR JUTE FACTORY & ANR
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 12th April, 2022 Appearance:
Mr. Rudrajit Sarkar, Adv. Mr. Debangshu Dinda, Adv.
Mr. Shaunak Mitra, Adv. Mr. Abhishek Jain, Adv.
Mr. Mainak Bose, Adv.
Mr. A.K. Gandhi, Adv.
The Court: The matter is released from the list on my personal ground.
(SHEKHAR B. SARAF, J.) R.Bhar