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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

(b)has acted professionally, in relation to any matter on behalf of any person having therein any such share or interest as aforesaid,