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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968

(4)The reserve price shall be fixed within 60 days of the order of the State Government declaring an area as colony is published in the Official Gazette under clause (ii) of Section 2 of the Act.