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Delhi High Court - Orders

Emd Millipore Corporation vs Assistant Controller Of Patents And ... on 12 September, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                          $~1 to 3
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +                   C.A.(COMM.IPD-PAT) 7/2021
                                                EMD MILLIPORE CORPORATION                ..... Appellant
                                                              Through: Mr. Vineet Rohilla, Advocate (M-
                                                                       9810540598)
                                                              versus
                                                ASSISTANT CONTROLLER OF PATENTS AND
                                                DESIGNS                                  ..... Respondent
                                                              Through: Mr. Harish Vaidyanathan Shankar,
                                                                       CGSC, with Mr. Srish Kumar Mishra,
                                                                       Mr. Sagar Mehlawat, Mr. Alexander
                                                                       Mathai Paikaday, Mr. M Sriram and
                                                                       Mr. Krishnan V., Advocates.
                                                                       Mr. Adarsh Ramanujan, Ld. Amicus.
                                          2                   WITH
                                          +              C.A.(COMM.IPD-PAT) 13/2022
                                                      SEQUENOM INC & ANR.                                                         ..... Appellants
                                                                                         Through:                Mr. Debashish Banerjee, Mr. Vineet
                                                                                                                 Rohilla & Mr. Ankush Verma,
                                                                                                                 Advocates (M- 9810948290)
                                                                  versus
                                                      THE CONTROLLER OF PATENTS                                                   ..... Respondent
                                                                                         Through:                Mr. Harish Vaidyanathan Shankar,
                                                                                                                 CGSC, with Mr. Srish Kumar Mishra,
                                                                                                                 Mr. Sagar Mehlawat, Mr. Alexander
                                                                                                                 Mathai Paikaday, Mr. M Sriram and
                                                                                                                 Mr. Krishnan V., Advocates.
                                                                                                                 Mr. Adarsh Ramanujan, Ld. Amicus.
                                          3                                       AND
                                          +                                  C.A.(COMM.IPD-PAT) 16/2023
                                                      NATERA INC AND ANR                                                          ..... Appellants
                                                                    Through:
                                                                    versus
                                                      THE ASSISTANT CONTROLLER OF PATENTS AND




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 18:31:24
                                                       DESIGNS                                                                     ..... Respondent
                                                                                         Through:                Mr. Harish Vaidyanathan Shankar,
                                                                                                                 CGSC, with Mr. Srish Kumar Mishra,
                                                                                                                 Mr. Sagar Mehlawat, Mr. Alexander
                                                                                                                 Mathai Paikaday, Mr. M Sriram and
                                                                                                                 Mr. Krishnan V., Advocates.
                                                                                                                 Mr. Adarsh Ramanujan, Ld. Amicus.
                                                      CORAM:
                                                      JUSTICE PRATHIBA M. SINGH
                                                               ORDER

% 12.09.2023

1. This hearing has been done through hybrid mode.

2. List on 28th November, 2023 on top of the board. These are part-heard matters.

PRATHIBA M. SINGH, J SEPTEMBER 12, 2023 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:31:24