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Union of India - Section

Section 9 in The Screening Test Regulations, 2002

9. A candidate shall be declared as having passed only if he/she obtains a minimum of 50% (fifty per cent) marks in each paper separately. The minimum qualifying marks shall apply to all categories of candidates without exception.

4 [ 10 A candidate shall have to pass all the three papers in the same attempt. However there shall not be any restriction on the number of attempts to appear in the test.]" 10. A candidate may avail of maximum three chances to appear and pass the test. Actual appearance at the test will constitute an attempt. If he/she does not qualify even in his/her 3rd appearance in the test, the candidate will not be eligible for registration by the Council or by any State Medical Council in India. ".