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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3)(a) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(a)the holder of a licence for supply of electricity which permits the holder to supply electricity to other licensees for distribution or supply by them; and