Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(6)] [Section 36] [Entire Act] State of Manipur - Subsection Section 36(6)(d) in Manipur Value Added Tax Act, 2004 (d)has failed to maintain accounts in accordance with the provisions of this Act or has not regularly employed any method of accounting;