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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttarakhand - Subsection

Section 40(3) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(3)If any doubt arises in regard to a particular post in the establishment being corresponding to a post in the State Government, the matter will be decided by the Chief Justice.