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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Madhya Pradesh - Subsection

Section 68(3)(f) in The M.P. Bhumi Vikas Rules, 1984

(f)have a window or ventilator, opening to a shaft or open space, of area not less than 3 square metres with side not less than 0.3 metre.