Calcutta High Court
Exterior-Interiors Private Ltd vs Hi Tech Point Technologies Pvt. Ltd.& ... on 4 March, 2008
Author: Patherya
Bench: Patherya
1
A.P.NO.62 OF 2008
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IN THE MATTER OF :
EXTERIOR-INTERIORS PRIVATE LTD.
VS.
HI TECH POINT TECHNOLOGIES PVT. LTD.& ORS.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 04-03-2008 The Court : The interim order passed earlier on 19th February, 2008 is extended till 15th May, 2008.
Directions are given for filing affidavits. Affidavit-in-opposition be filed within three weeks from date; reply thereto, if any, be filed within two weeks thereafter. Matter to appear in the list on 17th April, 2008 as "Adjourned Motion".
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(PATHERYA, J.) S.Bhattacharyya R.O.(Ct.)