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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

(3)A member of a Committee constituted under clause 14 may resign his office by giving notice thereof in writing, to the Board and such resignation shall take effect on receipt of communication of the resignation from the Board.[* * *]