Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 2 September, 2019
ITEM NO.6 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22178/2019
M/S PARLE AGRO PVT. LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.128752/2019-EXEMPTION FROM FILING
O.T. and IA No.128751/2019-CONDONATION OF DELAY IN REFILING )
Date : 02-09-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Rajesh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling is condoned. Process as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.09.04 16:11:51 IST Reason: