Karnataka High Court
Mr Ishwar Agrwal vs The Bruhat Bangalore Mahanagara Palike on 31 January, 2017
Author: Raghvendra S.Chauhan
Bench: Raghvendra S.Chauhan
IN THE HIGH COURT OF KARNATAKA, AT BENGALURU
DATED THIS THE 31ST DAY OF JANUARY, 2017
BEFORE
THE HON'BLE MR. JUSTICE RAGHVENDRA S.CHAUHAN
WRIT PETITION No. 21882/2016 (LB-BMP)
Between:-
Mr. Ishwar Agrwal,
S/o. late Shriram Bhagath Agarwal,
Age: 75 years,
R/at No.131, S.T.BED Layout,
I Main, Koramangala,
Bengaluru-560034,
... PETITIONER
(By Sri./Smt : PRASANNA V.R., Advocate)
And: -
1. The Bruhat Bangalore Mahanagara Palike,
Rep. by its Commissioner,
Corporation Circle,
Bangalore-560 002.
2. The Assistant Director of Town Planning,
(South)
Bruhath Bangalore Mahanagara Palike,
Jayanagar, Bengaluru-560 034.
3. The Assistant Executive Engineer,
B.B.M.P. Ward No.148,
Koramangala Bengaluru-560 034.
...2
2 W.P. No. 21882/2016
4. Bengaluru Metropolitan Task Force,
BMTF.,
Rep. by its Commissioner,
Corporation Circle,
Bangalore-560 002..
5. Sri Rajesh Kapoor,
S/o. Father's name not known to Petitioner,
Age: Major,
R/at No.130, S.T.BED Layout,
I Main, Koramangala,
Bengaluru-560034,
6. Sri S Shreechalam,
S/o. Father's name not known to Petitioner,
Age: Major,
R/at No.58/1A, Singasandra,
Hosur Main Road,
Bengaluru 560 068.
... RESPONDENTS
(By Sri./Smt : B.V. Muralidhar, Advocate for Respondents)
This Writ Petition is filed under Articles 226 & 227 of the Constitution of
India praying to direct the Respondent No-1 to 4 to take appropriate action
against the Respondent No-5 & 6 or persons claiming under them for the
illegal construction being carried out in violations of provisions of Karnataka
Municpal Corporation Act, 1976, by considering the representation
date: 18.1.2016, Vide Annexure-A.
This Writ Petition coming on for orders on this day the court made the
following order.
...3
3 W.P. No. 21882/2016
ORDER
One week's time is granted for taking necessary steps.
However, in case the steps are not taken within a period of one week, the petition shall stand automatically dismissed without reference to the court.
Sd/-
JUDGE T By : JAY C By : R R By : JAY COPY Sd/-
ASSISTANT REGISTRAR