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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(2)(b) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

(b)less than one thousand rupees or through Postal Service shall be entitled for a commission of five percent.]