Supreme Court - Daily Orders
Balasaheb Ambadas Dhockchwale vs Indian Seamless Metal Tubes Ltd on 21 October, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.59 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30574/2014
(Arising out of impugned final judgment and order dated 17/04/2014
in WP No. 6871/2013 passed by the High Court Of Bombay At Aurangabad)
BALASAHEB AMBADAS DHOCKCHWALE Petitioner(s)
VERSUS
INDIAN SEAMLESS METAL TUBES LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP and interim relief and
office report)
Date : 21/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Shashibhushan P. Adgaonkar,Adv.
For Respondent(s)
Mr. Yashvardhan, Adv.
Mr. Jagjit Singh Chhabra,Adv.
Mr. Kunal Godhwani, Adv.
Mr. Himanshu Kulshrestha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner seeking adjournment for filing the additional documents, this matter is adjourned for three weeks.
Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2016.10.22 12:02:36 IST Reason: [SUKHBIR PAUL KAUR] [RENU DIWAN]
A.R.-CUM-P.S. ASSISTANT REGISTRAR