Central Administrative Tribunal - Delhi
Uday Pratap Singh Aged About 39 Years vs Union Of India Through The Secretary on 17 February, 2011
Central Administrative Tribunal Principal Bench, New Delhi O.A.No.591/2010 Thursday, this the 17th day of February 2011 Honble Shri Justice S D Anand, Member (J) Honble Dr. Veena Chhotray, Member (A) 1. Uday Pratap Singh aged about 39 years son of Shri Raja Ram Singh resident of Qtr.No.B3, Plot No.17, Road No.1, Gardanibagh Patna Presently posted at SDE (OCB) Main Exchange, Patna 2. Sanjay Kumar Singh, aged about 41 years son of Shri Girish Mohan Singh, resident of Besides Tara Tower, North Shastrinagar, PO PS Shastrinagar, Patna, presently posted as SDE, MDF PT Main Exchange o/o PGM PTD, Patna 3. Md. Farooque Azad, aged about 40 years s/o late Md. Alauddin, Resident of Old Azimabad Colony, PO Mahendru, PS Sultangnj Patna presently posted as SDE (IN) O/o CGMT, BSNL, IT Section Patna 4. Rajeev Ranjan Chaudhary aged about 38 years son of Shri S K Chaudhary, resident of Jain Campus, Bardhman Colony, Naya Tola Patna 4, Presently as ADT (YP-II) o/o CGMT, Patna 5. Raju Kumar, aged about 40 years son of Sri Shashi Bhushan Pd. Singh resident of Near KPS KIDS School East of Gokul Path, North Patel Nagar, Patna Presently posted as SDE (Internal), Patelnagar Telephone Exchange, Patna 6. Uday Shankar Prasad, aged about 43 years, son of late Mahendeo Prasad, resident of 2nd Floor Mahadeo Bhandar, Kadam Kuan, Patna Presently posted as SDE (Internal), Patliputra Telephone Exchange, Patna 7. Amitabh Kiran, aged about __ years, son of Ishwar Prasad Singh, resident of Road No.1, Azad Nagar Kankarbagh, Patna 8. Kaushal Kishore, aged about 36 years son of Shri Ram Prit Singh, resident of Nangla Main Road, Malsalami, Patna City, Presently posted as SDE Project, Sanchar Parishar, Patna 9. Satish Kumar aged about __ years son of Shyam Narayan Roy resident of Moh. Jai Prakash Nagar, PO Ashiana Nagar, Patna, presently posted as SDE OFC (Mtce) Main Exchange Building Budh Marg, Patna 10. Vidya Bhushan Pd. Karan, aged about 42 years son of Sri Lal Deo Prasad, resident of F.No.405, Urmila Kunj Apartment Ara Garden Road, Jagdeo Path, Bailey Road, Patna, presently posted as SDE OFC (M), Patna O/o DE L.D. ETR, Patna Main Exchange, Budh Marg, Patna 11. Raymond Osta, aged about 40 years, son of late A A Osta, resident of 1/39 New Patliputra Colony, Patna 13 Presently posted as SDE, Marketing Ist Floor Sanchar Sadan o/o CGMT, Bihar Telecom Circle Patna 12. Awanish Kumar, aged about 36 years son of Sri Radheshyam, resident of Mohalla Jairam Bazar (Opp. Studio Photo Unique) Khagaul, Patna, presently posted as SDE M/W (Project) Anisabad, Telecom Exchange, Patna 13. G Prasad aged about 42 years son of Sri Murari Prasad Srivastava, Resident of c/o Ramesh Prasad, Shanti Nagar, SBI Colony Road, Takiapar, Danapur, Patna Presently posted as SDE (M/W Project), Anisabad, Patna 14. Arun Kumar aged about 47 years son of Sri S D Srivastava, resident of Flat No.203, F Baidnath Apartment, Road No.3, West Mahesh Nagar Patna presently posted as Sr. SDE (O/F) ..Applicants (None for applicants) Versus 1. Union of India through the Secretary Department of Telecommunication Sanchar Bhawan, North Block, New Delhi-1 2. The Chairman cum Managing Director Bharat Sanchar Nigam Limited Statesman House, Barakhamba Road New Delhi 3. DDG (SR), BSNL Co., New Delhi 4. The Chief General Manager Bihar Telecom Circle, Bharat Sanchar Nigam Limited, Patna ..Respondents (By Advocate: Shri Rajnish Prasad) O R D E R (ORAL)
Justice S D Anand:
None appears for the applicants. Same was the position on the last date of hearing. It appears that the applicants are not interested in pursuing this litigation.
2. Dismissed in default and for want of prosecution.
( Dr. Veena Chhotray ) ( S D Anand ) Member (A) Member (J) /sunil/