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Supreme Court - Daily Orders

Govindbhai Valabhai Prajapati vs The State Of Gujarat on 6 October, 2023

Bench: A.S. Bopanna, M.M. Sundresh

     ITEM NO.5                             COURT NO.7                SECTION II-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

        Petition(s) for Special Leave to Appeal (Crl.)            No(s).   12427/2023

     (Arising out of impugned final judgment and order dated 18-08-2023
     in CRMA No. 5807/2023 passed by the High Court Of Gujarat At
     Ahmedabad)

     GOVINDBHAI VALABHAI PRAJAPATI                                   Petitioner(s)

                                                  VERSUS

     THE STATE OF GUJARAT                                            Respondent(s)

     ( IA No.198795/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.198796/2023-EXEMPTION FROM FILING O.T. )

     Date : 06-10-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE M.M. SUNDRESH

     For Petitioner(s)            Mr. Somesh Chandra Jha, AOR
                                  Ms. Pyoli, Adv.
                                  Mr. A.S.Timbalia, Adv.
                                  Mr. Mayank Gautam, Adv.
                                  Mr. Animesh Rajoriya, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice, returnable in six weeks.

Dasti service, in addition, is permitted.

(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Nisha Khulbey Date: 2023.10.06 16:41:18 IST Reason: