Supreme Court - Daily Orders
Govindbhai Valabhai Prajapati vs The State Of Gujarat on 6 October, 2023
Bench: A.S. Bopanna, M.M. Sundresh
ITEM NO.5 COURT NO.7 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 12427/2023
(Arising out of impugned final judgment and order dated 18-08-2023
in CRMA No. 5807/2023 passed by the High Court Of Gujarat At
Ahmedabad)
GOVINDBHAI VALABHAI PRAJAPATI Petitioner(s)
VERSUS
THE STATE OF GUJARAT Respondent(s)
( IA No.198795/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.198796/2023-EXEMPTION FROM FILING O.T. )
Date : 06-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Somesh Chandra Jha, AOR
Ms. Pyoli, Adv.
Mr. A.S.Timbalia, Adv.
Mr. Mayank Gautam, Adv.
Mr. Animesh Rajoriya, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in six weeks.
Dasti service, in addition, is permitted.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Nisha Khulbey Date: 2023.10.06 16:41:18 IST Reason: