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Orissa High Court

Ms Rss Creation Pvt. Ltd vs Jitendra Tripathy ..... Opposite ... on 23 September, 2025

    IN THE HIGH COURT OF ORISSA AT CUTTACK
                 D-WP(C) No.34818 of 2025
Ms RSS Creation Pvt. Ltd.,     .....      Petitioner
BBSR

                              -versus-
Jitendra Tripathy                        .....      Opposite Parties

                      CORAM:
             DEPUTY REGISTRAR (JUDICIAL)

                             ORDER

23.09.2025 Order No.

1. None appears for the petitioner(s) at the time of call. Defect(s) pointed out by the stamp reporter be removed within two weeks failing which the matter be placed before the Hon'ble Bench for orders.

List this case on 14.10.2025.

If the petitioner / learned counsel removes all the defects prior to the date of adjournment, his/her case shall be registered forthwith to list it before the roster bench without waiting for the expiration of adjourned date.

Deputy Registrar (J) Lawzima Page 1 of 1.