Bombay High Court
Official Liquidator Of Abg Cements ... vs Beumer Technology India Pvt Ltd on 9 March, 2022
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR'S REPORT NO.87 OF 2021
[ Liquidation Section - VI ]
IN
COMPANY PETITION NO.863 OF 2015
In the matter of Companies Act I of
1956
and
In the matter of Vadraj Cement Ltd.
(In Liquidation)
(Formerly known as ABG Cement Ltd.)
Beumer Technology India Pvt. Ltd. .. Petitioner
Mr. Shanay Shah for the Official Liquidator.
Mr. Sandesh Patil for the Enforcement Directorate.
Mr. Mahendhar Aithe, Company Prosecutor, is present.
CORAM : A. K. MENON, J.
DATE : 9TH MARCH, 2022.
P.C. :
1. Mr. Patil on behalf of the Enforcement Directorate states that an affidavit clarifying the stand of the Enforcement Director is now ready and is already served on the Liquidator's office. He undertakes to file the same in the registry. Affidavit of the Enforcement Director to be filed in the registry by 11th March 2022.
2. At the request of Mr. Shah, learned counsel for the Liquidator, stand over to 6th April 2022.
(A.K. MENON, J.) 1/1 Digitally signed SNEHA by SNEHA ABHAY DIXIT 16-OLR-87-2021.doc ABHAY Date:
DIXIT 2022.03.09 17:50:04 Dixit +0530